Central Administrative Tribunal - Ahmedabad
Harendrasinh Hanubha Jadeja vs D/O Post on 26 August, 2019
7/1/24, 1:04 PM cis.cgat.gov.in/catlive/view_daily_order.php?filing_no=MTk2ODQvYWhtZWRhYmFk
CENTRAL ADMINISTRATIVE TRIBUNAL AHMEDABAD
Order Sheet
Item No: 16
O.A./537/2017 No of Adjournment: 16
[ TERMINATION ] Dated: 26/08/2019
Court No.: 1
HARENDRASINH HANUBHA JADEJA
Vs
D/O POST
FOR APPLICANTS(S) Advocate : Shri M B Nawani
FOR RESPONDENT(S) Advocate : Ms R R Patel
DAILY ORDER
26.08.2019 Present:
None for applicant.
Ms R R Patel, learned counsel for respondents. On revised call also none present for applicant. It is noted from record that on last two dates (14.06.2019 and 11.07.2019) none was present for applicant.
OA is dismissed for non prosecution.
M. C. Verma Devendra Chaudhry
Member (J) Member (A)
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