Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 5 in The Coal Mines Provident Fund And Miscellaneous Provisions (Amendment) Act, 1996 5. Substitution of new section for section 3E. For section 3E of the principal Act, the following section shall be substituted, namely:-
