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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(1)(b) in Jammu and Kashmir State Commission for Protection of Women and Child Rights Act, 2018

(b)present to the Government, annually and at such other intervals, as the Commission may deem fit, reports upon the working of those safeguards ;