Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 50 in The M.P. Boiler Attendants' Rules, 1958

50. Invalidity of original certificate.

- On the issue of a duplicate certificate, the original certificate shall cease to be valid, and shall, if in the possession or power of the holder thereof, be returned to the office of the Chairman for cancellation.