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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(3) in Telangana Universities Act, 1991

(3)"academic year" means, a period of twelve months commencing on the first day of July of the year or such other period of twelve months beginning on such date as the [Executive Council] [Throughout the Act for the words 'Board of Management' the words 'Executive Council' substituted by Act No.13 of 1995.] may specify in respect of all the colleges under the control of the University or any particular college thereof;