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Chattisgarh High Court

Shriram General Insurance Company ... vs Smt. Lakhmuna Devi 2 Mcrc/1405/2018 ... on 7 March, 2018

                           HIGH COURT OF CHHATTISGARH, BILASPUR

                                              Order Sheet

                                       MAC No. 1482 of 2016

                Shriram General Insurance Co.Ltd. Versus Smt. Lakhmuna Devi & Ors.




07.03.2018

Shri S.S.Rajput, Advocate for the appellant/Insurance Company.

The counsel for the appellant submits that the claimants in the instant appeal have also filed an appeal against the same award i.e. MAC No.1667/2016.

Accordingly, list it along with MAC No.1667/2016 in the week commencing 16/04/2018.

Sd/-

(P. Sam Koshy) JUDGE Sumit