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Union of India - Section

Section 1 in State Bank of India General Regulations, 1955

1. Short title and commencement.

(1)These regulations may be called the State Bank of India General Regulations, 1955.
(2)They shall come into force on the appointed [day] [State Bank of India General Regulations, 1955 was first made by the Reserve Bank under sub-section (3) of section 50 of the State Bank of India Act, 1955 vide notification No.D.B.D.1246/S.B.15-55 published in Gazette of India, Extraordinary, Part I, Section 1, page 357 dated the 21st June 1955.].