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Union of India - Section

Section 13 in The Bombay State Dental Council (Reconstitution And Reorganization Order, 1961

13. Transfer of certain proceedings pending before existing Council.

- Any proceeding relating to a dentist or any other person which is pending immediately before the appointed day before the existing Council shall, on that day, stand transferred for disposal according to law:
(a)to the Gujarat State Dental Council, if the person concerned is ordinarily resident in the Bombay, Kutch or Saurashtra area of the State of Gujarat;
(b)to the Government of Mysore, if he is ordinarily resident in the Karnataka area;
(c)to the Government of Rajasthan, if he is ordinarily resident in the Abu area;
(d)in any other case, to the Maharashtra State Dental Council.