Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act] State of Maharashtra - Subsection Section 5(3)(a) in The Maharashtra Municipal Corporations Act, 1949 (a)the figures of the latest census finally published and pending publication of final figures of the latest census shall mean the provisional figures published of such census; and