Calcutta High Court (Appellete Side)
Dig Bsf vs Mr. Uttam Basak on 13 November, 2019
1 24 13-11-2019
b.r.
Crt.40 CRR No. 2599 of 2012 + CRAN 2577 of 2012 With CRAN 5113 of 2017 In the matter of : DIG BSF, Krishnanagar ..... Petitioner.
- And -
Mr. Uttam Basak ..... For the petitioner.
Mr. Ranabir Roy Chowdhury Mr. Manik Gupta ...for the State.
On the prayer of the learned counsel appearing for the parties, let the matter be fixed for hearing under the heading "Specially Fixed" on 18.11.2019 at 10.30 a.m. ( Madhumati Mitra, J. )