Supreme Court - Daily Orders
Gunjan Kumar vs Vipin Kumar Parwanda on 13 January, 2020
Bench: A.M. Khanwilkar, Dinesh Maheshwari
ITEM NO.19 COURT NO.7 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No. 27/2020 in SLP(C) D. No. 10557/2016
(Arising out of impugned final judgment and order dated 25-04-2016
in SLP(C) No. No. 10557/2016 passed by the Supreme Court Of India)
GUNJAN KUMAR Petitioner(s)
VERSUS
VIPIN KUMAR PARWANDA Respondent(s)
(FOR ADMISSION )
Date : 13-01-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE DINESH MAHESHWARI
For Petitioner(s)
By Courts Motion, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Perused the office report.
Since the matter is pending for final argument, we hope and trust that the concerned court will be in a position to dispose of the same within three months from today.
Copy of this order be forwarded to the Learned Additional District Judge-4, Saket Courts Complex, New Delhi forthwith for information and necessary action.
The Misc. Application is disposed of accordingly. Signature Not Verified Digitally signed by DEEPAK SINGH Date: 2020.01.23 16:16:57 IST Reason:
(DEEPAK SINGH) (VIDYA NEGI)
COURT MASTER (SH) COURT MASTER (NSH)