Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 312 in Bihar Financial Rules, 1950 312. The rules about sale of land and of transfer of public property to a local authority for religious and other purposes are contained in Section II of Chapter 15.Workshops(a)General
