Section 111(2)(c) in The M.P. Industrial Relations Act, 1960

[Cites 0, Cited by 0] [Section 111(2)] [Section 111] [Entire Act]

(c)

(i)the form of application under Section 13;

(ii)the fee to be paid and the form of certificate of recognition to be issued under Section 13;

(iii)the manner in which enquiry shall be held under sub-section (2) of Section 13;

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