Rajasthan High Court - Jodhpur
Balwant Kaur vs Jagjit Singh on 28 September, 2022
Author: Farjand Ali
Bench: Farjand Ali
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Misc. Appeal No. 1712/2022
Smt. Balwant Kaur S/o Sh. Gurdev Singh, Aged About 69 Years,
R/o Mohangarh, Tehsil And District Jaisalmer (Raj.)
----Appellant
Versus
Jagjit Singh S/o Bakhtawar Singh, R/o 32, M.L. Tehsil
Raisinghnagar, District Sriganganagar, At Present Jhotowali,
Tehsil- Raisingh Nagar, Ditrict Srigangangar. (Raj.)
----Respondent
For Appellant(s) : Mr. Radhe Shyam Mankad
For Respondent(s) :
HON'BLE MR. JUSTICE FARJAND ALI
Order 28/09/2022 Issue notice to the respondent, returnable on 03.11.2022.
Till next date, the status quo as existing today in respect of the land and record shall be maintained by both the parties.
(FARJAND ALI),J 92-amit/-
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