Andhra Pradesh High Court - Amravati
Chitikela Sailaja, vs Pothabathula Usha Rani, on 25 November, 2020
Author: Battu Devanand
Bench: Battu Devanand
\ IN THE HIGH COURT OF ANDHRA PRADESH AT [maravar WEDNESDAY, THE TWENTY FIFTH DAY OF NOVEMBER, TWO THOUSAND AND. TWENTY " :PRESENT: THE HONOURABLE SRI JUSTICE BATTU DEVANAND |.A.No. 1. of 2020 IN C.R.P.No. 1218 of 2020 Between :- Chitikela Sailaja, D/o. Vijaya Raju. bees Petitioner/Claimant/3™ Party (Revision Petitioner in C.R.P.No. 1218 of 2020 on the file of High Court) AND 4.Pothabathula Usha Rani, W/o. Abbula Rao, Housewife, R/o. 11" Ward, Rapuram Street, Narsapuram, Narsapuram Mandal, West Godavari District-534275, (DHR/Auction Purchaser) 2.Sanka Venkata Lakshmi, D/o. Balaram, Housewife, R/o. Moodu Toomulu, Sakhinetipalli Mandal, East Godavari District, Razole JCJC (JDR). 3.Chitikela Lakshmi @ Vijaya Lakhmi, W/o. Vijaya Raju, D.No.8-8-6/1, Kummarapeta, Gubbalavari Street, 12" Ward, Narsapuram Narsapuram Mandal, West Godavari District -534275(JDR). 4.Chitikela Gowtam Kumar, S/o. Vijaya Raju, D.No. 8-8-6/1, Kummarapeta, Gubbalavari Street, 12° Ward, Narsauram, Narsapuram Mandla, West Godavari District -534275 (JDR). seees Respondents (Respondents in -do-) COUNSEL FOR PETITIONER : SRI DASARI S.V.V.S.V. PRASAD COUNSEL FOR RESPONDENT : Petition under Section 151 of C.P.C., praying that in the circumstances stated in the affidavit filed herein, the High Court may be pleased to grant stay of all further proceedings in E.P.No. 83 of 2015 in 0.S.No. 48 of 2012 on the file of Senior Civil Judge Court, Narsapuram, West Godavari District, pending disposal of C.R.P No. 1218 of 2020 on the file of the High Court. The Court while directing issue of notice to the Respondents herein to show cause as to why this application should not be complied with, made the following order.(The receipt of this order will be deemed to be the receipt of notice in the case). ORDER :
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"Heard learned counsel for the petitioner and perused the record. There shall be interim stay of all further proceedings in &P.No.83 of 2015 in O.S.No. 48 of 2012 on the file of Senior 'Civil Judge Court, . Narsapuram, West Godavari District for a period of six (06) weeks."
Ar Sd/-K. TATARAO ASSISTANT REGISPRAR / TRUE COPY// Luff fo L for ASSISTANT REGISTRAR Contd.2...
To
4.The Senior Civil Judge, Narsapuram, West Godavari District.
2.Pothabathula Usha Rani, W/o. Abbula Rao, Housewife, R/o. 11° Ward, Rapuram Street, Narsapuram, Narsapuram Mandal, West Godavari District-534275, (DHR/Auction Purchaser)
3.Sanka Venkata Lakshmi, D/o. Balaram, Housewife, R/o. Moodu Toomulu, Sakhinetipalli Mandal, East Godavari District, Razole JCJC, East Godavari District.
4.Chitikela Lakshmi @ Vijaya Lakhmi, W/o. Vijaya Raju, D.No.8-8-6/1, Kummarapeta, Gubbalavari Street, 12" Ward, Narsapuram Narsapuram Mandal, West Godavari District -534275.
5.Chitikela Gowtam Kumar, S/o. Vijaya Raju, D.No. 8-8-6/1, Kummarapeta, Gubbalavari Street, 12" Ward, Narsauram, Narsapuram Mandla, West Godavari District -534275. (Addressee Nos. 2 to 5 by RPAD)
6.One CC to Sri Dasari $.V.V.S.V. Prasad, Advocate(OPUC)
7.One spare copy.
TKK HIGH COURT DEV.J DT.25-11-2020.
ORDER L.A.No. 1 of 2020 IN C.R.P.No. 1218 of 2020.
INTERIM STAY