Section 40 in The Limestone And Dolomite Mines Labour Welfare Fund Rules, 1973
40. Submission of periodic returns
.-Every owner of a limestone or dolomite mine who maintains a welfare centre according to the prescribed standard shall submit to the Commissioner--(i)immediately on the establishment of the welfare centre, adequate proof to the satisfaction of the Commissioner showing the capital expenditure incurred on the construction and equipment of the welfare centre; and(ii)in January each year a certified statement of the expenditure incurred on the welfare centre during the preceding twelve months:Provided that the statement shall not include expenditure, if any, incurred on repairs and replacements.
