Punjab-Haryana High Court
Balvir Kaur And Others vs State Of Punjab And Others on 15 October, 2024
Bench: Sureshwar Thakur, Sudeepti Sharma
Neutral Citation No:=2024:PHHC:134682-DB
CWP-26922-2024 (O&M) and other connected cases 1
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
Date of decision: 15.10.2024
106 CWP-26922-2024 (O&M)
SATNAM SINGH .......PETITIONER(S)
V/S
STATE ELECTION COMMISSION AND OTHERS .....RESPONDENT(S)
107 CWP-27084-2024 (O&M)
SUKHWINDER SINGH AND ORS. .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS. .....RESPONDENT(S)
110 CWP-27472-2024 (O&M)
BALWINDER SINGH .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
111 CWP-27473-2024 (O&M)
BALVIR KAUR AND OTHERS .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
112 CWP-27474-2024 (O&M)
RAJWINDER KAUR .......PETITIONER(S)
V/S
STATE ELECTION COMMISSION AND ORS. ......RESPONDENT(S)
113 CWP-27475-2024 (O&M)
PARVEEN AND OTHERS .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
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Neutral Citation No:=2024:PHHC:134682-DB
CWP-26922-2024 (O&M) and other connected cases 2
114 CWP-27476-2024 (O&M)
KARAMJIT KAUR .......PETITIONER(S)
V/S
STATE ELECTION COMMISSIONER AND ORS. ......RESPONDENT(S)
115 CWP-27477-2024 (O&M)
HARNIT KAUR .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
116 CWP-27478-2024 (O&M)
TIRATHPAL SINGH .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
117 CWP-27479-2024 (O&M)
KULDEEP KAUR AND ORS. .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS. .....RESPONDENT(S)
118 CWP-27480-2024 (O&M)
GURJIT SINGH .......PETITIONER(S)
V/S
STATE ELECTION COMMISSION AND ORS. .....RESPONDENT(S)
119 CWP-27482-2024 (O&M)
DAVINDER KAUR AND ORS. .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS. .....RESPONDENT(S)
120 CWP-27483-2024 (O&M)
MANJIT KAUR .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
2 of 22
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Neutral Citation No:=2024:PHHC:134682-DB
CWP-26922-2024 (O&M) and other connected cases 3
122 CWP-27485-2024 (O&M)
SHINGARA SINGH KANG AND OTHERS .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
123 CWP-27486-2024 (O&M)
SUMAN KAUR AND ORS. .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS. .....RESPONDENT(S)
124 CWP-27487-2024 (O&M)
MANPREET KAUR AND ANR. .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS. .....RESPONDENT(S)
125 CWP-27488-2024 (O&M)
AJAY KUMAR AND OTHERS .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
126 CWP-27489-2024 (O&M)
MALKEET SINGH AND ORS. .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS. .....RESPONDENT(S)
127 CWP-27490-2024 (O&M)
SUBEG SINGH AND ORS. .......PETITIONER(S)
V/S
STATE ELECTION COMMISSION AND ORS. .....RESPONDENT(S)
128 CWP-27492-2024 (O&M)
HARPINDER KAUR .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS. .....RESPONDENT(S)
3 of 22
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Neutral Citation No:=2024:PHHC:134682-DB
CWP-26922-2024 (O&M) and other connected cases 4
129 CWP-27493-2024 (O&M)
BEVI .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS. .....RESPONDENT(S)
130 CWP-27494-2024 (O&M)
AMARJIT KAUR .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
131 CWP-27495-2024 (O&M)
BALJINDER SINGH AND ANOTHER .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
132 CWP-27496-2024 (O&M)
SARABJIT KAUR .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
133 CWP-27499-2024 (O&M)
KUNDAN SINGH AND OTHERS .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
134 CWP-27500-2024 (O&M)
KRISHNA DEVI .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
136 CWP-27504-2024 (O&M)
KARAMJIT KAUR .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS. .....RESPONDENT(S)
4 of 22
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Neutral Citation No:=2024:PHHC:134682-DB
CWP-26922-2024 (O&M) and other connected cases 5
137 CWP-27505-2024 (O&M)
HARAVTAR SINGH AND ANOTHER .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
138 CWP-27506-2024 (O&M)
ASHOK SINGH .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
139 CWP-27509-2024 (O&M)
ARTI AND ANOTHER .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
140 CWP-27510-2024 (O&M)
SAHIB SINGH .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
141 CWP-27511-2024 (O&M)
NIRMAL SINGH .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
142 CWP-27512-2024 (O&M)
SARABJEET KAUR .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
144 CWP-27513-2024 (O&M)
AMRIK SINGH .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
5 of 22
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Neutral Citation No:=2024:PHHC:134682-DB
CWP-26922-2024 (O&M) and other connected cases 6
145 CWP-27516-2024 (O&M)
BANTU SINGH .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
146 CWP-27517-2024 (O&M)
SONIA AND ORS .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
147 CWP-27518-2024 (O&M)
DALJIT KAUR AND OTHERS .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
148 CWP-27520-2024 (O&M)
CHARAN SINGH .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
149 CWP-27521-2024 (O&M)
RIBKA AND ANOTHER .......PETITIONER(S)
V/S
STATE ELECTION COMMISSION PUNJAB AND OTHERS
.....RESPONDENT(S)
150 CWP-27522-2024 (O&M)
LAKHWINDER SINGH .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS. .....RESPONDENT(S)
151 CWP-27523-2024 (O&M)
BALJIT SINGH .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
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Neutral Citation No:=2024:PHHC:134682-DB
CWP-26922-2024 (O&M) and other connected cases 7
152 CWP-27524-2024 (O&M)
GURPREET SINGH AND ORS. .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
154 CWP-27526-2024 (O&M)
BALJIT SINGH AND OTHERS .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
155 CWP-27527-2024 (O&M)
MANJINDER KAUR AND ORS. .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS. .....RESPONDENT(S)
156 CWP-27528-2024 (O&M)
AMANPREET KAUR .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
159 CWP-27531-2024 (O&M)
BIKRAMJEET KAUR @ BIKRAMJIT KAUR AND ANR
.......PETITIONER(S)
V/S
PUNJAB STATE ELECTION COMMISSION .....RESPONDENT(S)
164 CWP-27536-2024 (O&M)
INDERJIT KAUR .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS. .....RESPONDENT(S)
165 CWP-27537-2024 (O&M)
KULVIR SINGH AND ANOTHER .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
7 of 22
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Neutral Citation No:=2024:PHHC:134682-DB
CWP-26922-2024 (O&M) and other connected cases 8
166 CWP-27538-2024 (O&M)
HARBIR SINGH .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
167 CWP-27539-2024 (O&M)
GURMUKH SINGH .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
168 CWP-27540-2024 (O&M)
JASBIR KAUR .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS. .....RESPONDENT(S)
170 CWP-27541-2024 (O&M)
MUKHTIAR SINGH .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
171 CWP-27542-2024 (O&M)
JATINDER SINGH .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
172 CWP-27543-2024 (O&M)
KULWINDER KAUR .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS. .....RESPONDENT(S)
173 CWP-27544-2024 (O&M)
RAJINDER SINGH .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
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Neutral Citation No:=2024:PHHC:134682-DB
CWP-26922-2024 (O&M) and other connected cases 9
174 CWP-27545-2024 (O&M)
RAJWINDER KAUR AND OTHERS .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
175 CWP-27546-2024 (O&M)
GURMEET KAUR .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
177 CWP-27548-2024 (O&M)
BALJINDER KAUR .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS. .....RESPONDENT(S)
178 CWP-27549-2024 (O&M)
JAGTAR CHAND .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS. .....RESPONDENT(S)
180 CWP-27551-2024 (O&M)
HARDIAL SINGH AND ANOTHER .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
181 CWP-27552-2024 (O&M)
SHARANJIT KAUR AND OTHERS .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
182 CWP-27553-2024 (O&M)
SUKHWINDER KAUR .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS. .....RESPONDENT(S)
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Neutral Citation No:=2024:PHHC:134682-DB
CWP-26922-2024 (O&M) and other connected cases 10
184 CWP-27556-2024 (O&M)
BALWINDER SINGH AND OTHERS .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
185 CWP-27557-2024 (O&M)
JAGROOP SINGH .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
186 CWP-27558-2024 (O&M)
RAVINDER SINGH KANG AND ORS .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
188 CWP-27560-2024 (O&M)
VIRSA SINGH .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
189 CWP-27562-2024 (O&M)
DILBAGH SINGH .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS. .....RESPONDENT(S)
191 CWP-27564-2024 (O&M)
WARYAM SINGH AND ORS. .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
192 CWP-27566-2024 (O&M)
RUPINDER KAUR .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
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Neutral Citation No:=2024:PHHC:134682-DB
CWP-26922-2024 (O&M) and other connected cases 11
193 CWP-27567-2024 (O&M)
SARABJIT SINGH AND ANOTHER .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
194 CWP-27568-2024 (O&M)
NINDER KAUR AND ANR. .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS. .....RESPONDENT(S)
195 CWP-27569-2024 (O&M)
VIKRAM SINGH AND ORS. .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS. .....RESPONDENT(S)
196 CWP-27570-2024 (O&M)
GOPI CHAND AND OTHERS .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
197 CWP-27571-2024 (O&M)
SUKHWINDER AKUR .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
199 CWP-27573-2024 (O&M)
LAKHVIR SINGH AND OTHERS .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
200 CWP-27574-2024 (O&M)
HARMANDER SINGH .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS. .....RESPONDENT(S)
11 of 22
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Neutral Citation No:=2024:PHHC:134682-DB
CWP-26922-2024 (O&M) and other connected cases 12
201 CWP-27575-2024 (O&M)
JASWINDER KAUR AND ANR. .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS. .....RESPONDENT(S)
203 CWP-27577-2024 (O&M)
DALBIR SINGH .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS. .....RESPONDENT(S)
204 CWP-27578-2024 (O&M)
BALWINDER KAUR .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS. .....RESPONDENT(S)
205 CWP-27579-2024 (O&M)
GURWINDER SINGH AND ANR. .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS. .....RESPONDENT(S)
206 CWP-27581-2024 (O&M)
BALBIR SINGH .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
207 CWP-27582-2024 (O&M)
BALTEJ SINGH .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS. .....RESPONDENT(S)
208 CWP-27583-2024 (O&M)
KAKA SINGH .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
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Neutral Citation No:=2024:PHHC:134682-DB
CWP-26922-2024 (O&M) and other connected cases 13
209 CWP-27584-2024 (O&M)
INDERJIT SINGH AND ORS. .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
210 CWP-27585-2024 (O&M)
NIRMAL SINGH .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
211 CWP-27586-2024 (O&M)
BALRAJ SINGH .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
212 CWP-27588-2024 (O&M)
DARSHAN SINGH AND OTHERS .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
213 CWP-27589-2024 (O&M)
HARPREET SINGH .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
214 CWP-27590-2024 (O&M)
GOGA RANI AND OTHERS .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
216 CWP-27592-2024 (O&M)
GURPREET SINGH AND OTHERS .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
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Neutral Citation No:=2024:PHHC:134682-DB
CWP-26922-2024 (O&M) and other connected cases 14
217 CWP-27593-2024 (O&M)
PARVEEN KUMARI AND ANOTHER .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
219 CWP-27595-2024 (O&M)
AMANJOT KAUR .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
220 CWP-27596-2024 (O&M)
AJMER SINGH .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
221 CWP-27597-2024 (O&M)
SUKHBIR KAUR .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
222 CWP-27599-2024 (O&M)
BARJINDERJIT SINGH .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
223 CWP-27600-2024 (O&M)
JOTA SINGH AND ANR. .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
225 CWP-27603-2024 (O&M)
KARAMJIT KAUR .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
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Neutral Citation No:=2024:PHHC:134682-DB
CWP-26922-2024 (O&M) and other connected cases 15
226 CWP-27604-2024 (O&M)
KARNAIL SINGH AND OTHERS .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS .....RESPONDENT(S)
227 CWP-27605-2024 (O&M)
BEANT SINGH DHALIWAL .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
228 CWP-27609-2024 (O&M)
NAVJOT KAUR .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
229 CWP-27611-2024 (O&M)
AMANPREET KAUR .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
232 CWP-27615-2024 (O&M)
AJIT SINGH AND ORS. .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS. .....RESPONDENT(S)
233 CM-16882-CWP-2024 in CWP-27617-2024 (O&M)
TEJINDER KAUR .......PETITIONER(S)
V/S
STATE ELECTION COMMISSIONER AND ORS......RESPONDENT(S)
234 CWP-27616-2024 (O&M)
BALJIT KAUR .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
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Neutral Citation No:=2024:PHHC:134682-DB
CWP-26922-2024 (O&M) and other connected cases 16
235 CWP-27618-2024 (O&M)
SATNAM SINGH .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
236 CWP-27619-2024 (O&M)
AMARJIT SINGH .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS. .....RESPONDENT(S)
239 CWP-27622-2024 (O&M)
JARAJ AND OTHERS .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
240 CWP-27644-2024 (O&M)
AJIT SINGH .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
242 CWP-27554-2024 (O&M)
KANWALJIT SINGH .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS .....RESPONDENT(S)
CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR
HON'BLE MRS. JUSTICE SUDEEPTI SHARMA
Present: Mr. R.S. Bhullar, Advocate with
Mr. G.S. Hundal, Advocate &
Mr. J.S. Brar, Advocate
for the petitioner(s) in CWP-26922-2024.
Mr. A.P.S. Rehan, Advocate
for the petitioner(s) in CWP-27084-2024 & CWP-27597-2024.
Mr. Liaqat Ali, Advocate
for the petitioner(s) in CWP-27472-2024 & CWP-27554-2024.
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Neutral Citation No:=2024:PHHC:134682-DB
CWP-26922-2024 (O&M) and other connected cases 17
Mr. S.S. Chatrath, Advocate
for the petitioner(s) in CWP-27473-2024.
Mr. L.S. Sidhu, Advocate
for the petitioner in CWP-27474-2024.
Mr. R.K. Arya, Advocate
for the petitioner in CWP-27475-2024.
Mr. S.S. Dhillon, Advocate
for the petitioner in CWP-27476-2024.
Mr. K.S. Derabassi, Advocate
for the petitioner in CWP-27477-2024.
Mr. G.P.S. Randhawa, Advocate
for the petitioner in CWP-27478-2024.
Mr. Sandeep Sharma, Advocate
for the petitioner(s) in CWP-27479-2024, CWP-27487-2024 &
CWP-27541-2024.
Mr. J.S. Thind, Advocate
for the petitioner(s) in CWP-27480-2024, CWP-27490-2024 &
CWP-27521-2024
Mr. J.S. Mahal, Advocate
for the petitioners in CWP-27482-2024.
Ms. Shubreet Kaur, Advocate and
Mr. M.B. Rajwade, Advocate
for the petitioner(s) in CWP-27483-2024.
Mr. Ashish Gupta, Advocate and
Mr. Varun Gupta, Advocate
for the petitioner(s) in CWP-27485-2024 & CWP-27496-2024.
Mr. Sukhbir Maandi, Advocate
for the petitioner(s) in CWP-27486-2024.
Mr. S.S. Sarwara, Advocate
for the petitioner(s) in CWP-27488-2024.
Mr. Dheeraj Mahajan, Advocate
for the petitioner(s) in CWP-27489-2024.
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Mr. Gaurav Datta, Advocate
for the petitioner(s) in CWP-27492-2024, CWP-27499-2024,
CWP-27585-2024 & CWP-27596-2024
Mr. A.S. Manaise, Advocate
for the petitioner(s) in CWP-27493-2024.
Mr. Manjit Singh Uppal, Advocate
for the petitioner(s) in CWP-27494-2024.
Mr. Kulwinder Singh, Advocate
for the petitioner(s) in CWP-27495-2024.
Mr. Vishal Goel, Advocate
for the petitioner(s) in CWP-27500-2024.
Mr. Arun Bansal, Advocate and
Mr.Amandeep Singh Gill, Advocate
for the petitioner(s) in CWP-27504-2024 & CWP-27574-2024.
Mr. Nikhil Ghai, Advocate
for the petitioner(s) in CWP-27505-2024 & CWP-27509-2024.
Mr. Lovepreet Handa, Advocate
for the petitioner(s) in CWP-27506-2024.
Mr. Prince Sharma, Advocate
for the petitioner(s) in CWP-27510-2024 , CWP-27553-2024,
CWP-27566-2024, CWP-27578-2024 & CWP-27581-2024.
Mr. Amarpreet Singh, Advocate
for the petitioner(s) in CWP-27511-2024.
Mr. R.K. Kachura, Advocate
for the petitioner(s) in CWP-27512-2024
Mr. Rajesh Kapila, Advocate and
Ms. Himani Kapila, Advocate
for the petitioner(s) in CWP-27513-2024.
Mr. Harlove Singh Rajput, Advocate
for the petitioner(s) in CWP-27516-2024.
Mr. B.S. Randhawa, Advocate
for the petitioner(s) in CWP-27517-2024 & CWP-27584-2024.
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Mr. Amit Arora, Advocate
for the petitioner(s) in CWP-27518-2024, CWP-27526-2024,
CWP-27557-2024, CWP-27560-2024 & CWP-27564-2024.
Mr. B.S. Sidhu, Advocate
for the petitioner(s) in CWP-27520-2024 & CWP-27524-2024.
Mr. Karanjit Singh, Advocate and
Mr. Ashutosh Sharma, Advocate
for the petitioner(s) in CWP-27522-2024 & CWP-27562-2024.
Mr. Raghav Puggal, Advocate
for the petitioner(s) in CWP-27523-2024.
Mr. N.P.S. Mann, Advocate
for the petitioner(s) in CWP-27527-2024, CWP-27538-2024,
CWP-27545-2024, CWP-27582-2024, CWP-27615-2024 &
CWP-27622-2024.
Mr. J.S. Grewal, Advocate
for the petitioner(s) in CWP-27528-2024.
Mr. P.S. Punia, Advocate
for the petitioner(s) in CWP-27531-2024.
Mr. K.S. Lakhanpal, Advocate
for the petitioner(s) in CWP-27568-2024.
Mr. Nitesh Singla, Advocate
for the petitioner(s) in CWP-27537-2024.
Mr. H.S. Mann, Advocate
for the petitioner(s) in CWP-27539-2024.
Mr. Harpal Singh, Advocate
for the petitioner(s) in CWP-27540-2024.
Mr. Kuljit Singh, Advocate
for the petitioner(s) in CWP-27542-2024.
Mr. L.S. Lakhanpal, Advocate
for the petitioner(s) in CWP-27536-2024 & CWP-27543-2024.
Mr. Gopal Rathi, Advocate
for the petitioner(s) in CWP-27544-2024.
Mr. Sandeep Arora, Advocate
for the petitioner(s) in CWP-27546-2024.
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Mr. Rajesh Sethi, Advocate and
Mr. Anshuman Sethi, Advocate
for the petitioner(s) in CWP-27548-2024.
Mr. D.S. Khurana, Advocate
for the petitioner(s) in CWP-27549-2024.
Mr. Rahul Arora, Advocate and
Mr. Vineet Sachdeva, Advocate
for the petitioner(s) in CWP-27551-2024 & CWP-27603-2024.
Mr. A.D.S. Jattana, Advocate
for the petitioner(s) in CWP-27552-2024, CWP-27569-2024 &
CWP-27556-2024.
Mr. H.S. Rakhra, Advocate
for the petitioner(s) in CWP-27558-2024.
Mr.Pranav Chadha, Advocate and
Mr. N.S. Mann, Advocate
for the petitioner(s) in CWP-27567-2024 & CWP-27577-2024.
Mr. S.S. Brar, Advocate
for the petitioner(s) in CWP-27570-2024.
Mr. G.S. Sandhu, Advocate
for the petitioner(s) in CWP-27571-2024.
Mr. Nakul Sharma, Advocate
for the petitioner(s) in CWP-27573-2024.
Mr. Hitesh Pandit, Advocate
for the petitioner(s) in CWP-27575-2024.
Mr. Luvinder Sofat, Advocate
for the petitioner(s) in CWP-27579-2024.
Mr. Deepak Aggarwal, Advocate
for the petitioner in CWP-27583-2024.
Mr. Nitesh Singla, Advocate for
Mr. Abhinav Jain, Advocate
for the petitioner in CWP-27586-2024.
Mr. R.M. Sharma, Advocate
for the petitioner(s) in CWP-27588-2024.
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Mr. R.S. Gill, Advocate
for the petitioner(s) in CWP-27589-2024.
Ms. Jannat Duhan, Advocate and
Mr. N.S. Sandhu, Advocate
for the petitioner(s) in CWP-27590-2024.
Mr. G.P.S. Ghuman, Advocate
for the petitioner(s) in CWP-27592-2024.
Mr. S.S. Taank, Advocate
for the petitioner(s) in CWP-27593-2024.
Mr. I.S. Brar, Advocate for
Mr. K.S. Brar, Advocate
for the petitioner in CWP-27595-2024.
Mr. A.S. Sidhu, Advocate
for the petitioner(s) in CWP-27599-2024.
Mr.Piyush Sharma, Advocate
for the petitioner(s) in CWP-27600-2024.
Mr. A.P.S. Saini, Advocate
for the petitioner(s) in CWP-27604-2024.
Ms. Manju Goyal, Advocate and
Mr. Pankaj Goyal, Advocate
for the petitioner(s) in CWP-27605-2024.
Mr. D.S. Nigha, Advocate
for the petitioner(s) in CWP-27609-2024.
Mr. Vikas Mehsempuri, Advocate
for the petitioner(s) in CWP-27611-2024.
Mr. Rahul Vijay Singh Chugh, Advocate
for the petitioner(s) in CWP-27616-2024.
Mr. Abhinav Oberoi, Advocate
for the petitioner(s) in CWP-27617-2024.
Mr. H.L. Sharma, Advocate
for the petitioner(s) in CWP-27618-2024.
Mr. Ankush Verma, Advocate
for the petitioner(s) in CWP-27619-2024.
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Mr. R.S. Sampla, Advocate
for the petitioner(s) in CWP-27644-2024.
Mr. Manpreet Singh Longia, Addl. A.G., Punjab,
Mr. Maninder Singh, Sr. DAG, Punjab,
Mr. Sahil Sablok, Sr. DAG, Punjab,
Mr. Karunesh Kaushal, AAG, Punjab.
Mr. Sandeep K. Goyat, Advocate
for respondent No.2 in CWP-27581-2024.
Mr. Navdeep Singh, Advocate
for the respondent(s) in CWP-27595-2024.
****
SURESHWAR THAKUR, J. (ORAL)
In view of the decision rendered in CWP-26745-2024 titled "Gurmail Singh V/S State Election Commissioner and Others" and connected petitions decided on 14.10.2024, the instant petitions being covered with the same subject matter are also disposed of as such.
A photocopy of this order be placed on the file of each connected case.
(SURESHWAR THAKUR) JUDGE (SUDEEPTI SHARMA) JUDGE 15.10.2024 Satyawan Whether speaking/reasoned: Yes/No Whether Reportable: Yes/No 22 of 22 ::: Downloaded on - 18-10-2024 19:30:36 :::