Section 3(1)(b) in Public Debt Act, 1944

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Union of India - Subsection

Section 3(1)(b) in Public Debt Act, 1944

(b)it is of such a nature as to affect the manner in which the security was expressed by [the Government] [Substitued for the words the Central Government by the Public Debt (Central Government) Amendment Act, 1949 (6 of 1949) Section 6 (1-4-1949)] to be held.

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Union of India - Subsection

Section 3(1)(b) in Public Debt Act, 1944