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Union of India - Section

Section 45 in The Indian Easements Act, 1882

45. Extinction by destruction of either heritage

.An easement is extinguished when either the dominant or the servient heritage is completely destroyed.IllustrationA has a right of way over a road running along the foot of a sea-cliff. The road is washed away by a permanent encroachment of the sea. As easement is extinguished.