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State of Rajasthan - Section

Section 7 in Rajasthan Bovine Animal (Prohibition of Slaughter and Regulation of Temporary Migration or Export) Rules, 1995

7. The person incharge of the Bovine Animals shall carry with him a valid permit for migration or valid special permit for export of Bovine Animals while carrying them outside the State.

Form No. 1(Application for obtaining the permit for temporary migration of Bovine Animals outside the State of Rajasthan for grazing)(See rule-3)ToThe District Collector /Competent Authority.District.................. Rajasthan.Sir,I....... S/o....... R/o..... P.O....... Teh...........District.......... do hereby apply under sub-section (3) of section 5_of the Rajasthan Bovine Animal (Prohibition of Slaughter and Regulation of Temporary Migration or Export) Act, 1955. to obtain the permit for taking out the bovine animals outside the State of Rajasthan for grazing purposes.The description and number of animals are given below:-