Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(9) in The Calcutta Municipal Corporation Act, 1980 (9)"Calcutta" means the area described in Schedule I;[* * * * * * * * * *] [Clause (10) omitted by W.B. Act 6 of 1996.]
