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State of Jharkhand - Section

Section 44 in The Bihar Primary and Middle Education Rules, 1961

44. Duties of the District Superintendent.

- The District Superintendent shall subject to the general control of the Director, be responsible for the distribution of grants-in-aid shall exercise general supervision over all matters connected with the finances, accounts, maintenance and management of all aided schools and may issue instructions from time to time in that connection to the Managing Committee or Headmasters or teachers incharge.