Section 579 in Rules of the High Court of Judicature for Rajasthan, 1952
579. Insufficient or excessive security.
- If it shall appear at any time that the security furnished by the Provisional Liquidator or Official Liquidator is inadequate or excessive, the Judge may upon the application of the Provisional Liquidator or Official Liquidator or of a creditor or contributory order that the security be increased or reduced in amount.
