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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Chattisgarh - Subsection

Section 17(1)(b) in Chhattisgarh Public Distribution System (Control) Order, 2004

(b)To try out innovative delivery mechanisms in remote areas where the normal delivery system is unable to meet the needs for timely supply of food grains and other essential commodities covered under the PDS;