Section 5(1)(iii) in The Orissa Excise Rules, 1965

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State of Odisha - Subsection

Section 5(1)(iii) in The Orissa Excise Rules, 1965

(iii)the Collector of the importing district has received back from the officer making the endorsement or issuing the export pass, referred to in Clause (ii), the copy of the import pass issued by the former, either endorsed by the latter or accompanied by the export pass issued by the latter; and

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State of Odisha - Subsection

Section 5(1)(iii) in The Orissa Excise Rules, 1965