Section 14A(6)(vii) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

[Cites 0, Cited by 0] [Section 14A(6)] [Section 14A] [Entire Act]

(vii)In case the name of a person is entered more than once in the Khasra of the village his name shall be entered only once in the voters list.

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