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[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

Union of India - Subsection

Section 45(2)(a) in Road Transport Corporations Act, 1950

(a)the manner in which,and the purposes for which, persons may be associated with the [Board] [Substituted by Act 63 of 1982, Section 16 and Sch., for " Corporation" (w.e.f.13.11.1982).] under section 10;