Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act] State of Gujarat - Subsection Section 22(2)(xxvii) in Kamdhenu University Act, 2009 (xxvii)to accept on behalf of the University trusts, bequests, donations and transfers of any moveable or immovable property to the University;