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[Cites 0, Cited by 0] [Section 86(1)] [Section 86] [Entire Act]

State of Punjab - Subsection

Section 86(1)(i) in The Punjab Panchayati Raj Act, 1994

(i)any other amount to be received by the Gram Panchayat from any other source or assigned by the Panchayat Samiti or the Zila Parishad or Government;