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[Cites 0, Cited by 0] [Section 35(3)] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(3)(d) in The Indian Electricity Act, 1910

(d)[] [Clause (a) inserted and the original Clauses (a), (b) and (c) relettered as Clauses (b), (c) and (d) by Act 1 of 1922, Section 16. ] give directions as to the payment of fees to, and the travelling expenses incurred by, any member of any such Board in the performance of his duty.