Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(i) in The Himachal Pradesh Non-Biodegradable Garbage (Control) Act, 1995

(i)"place open to public view" includes any private place or building, monument, fence or balcony visible to a person being in, or passing along any public place;