Section 70(1)(a) in Andhra Pradesh Municipalities (Conduct of Election of Members) Rules, 2005

[Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act]

State of Andhra Pradesh - Subsection

Section 70(1)(a) in Andhra Pradesh Municipalities (Conduct of Election of Members) Rules, 2005

(a)a notice specifying the polling area, the electors of which are entitled to vote at the polling station and, when the polling area has more than one polling station, the particulars of the elector so entitled; and

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State of Andhra Pradesh - Subsection

Section 70(1)(a) in Andhra Pradesh Municipalities (Conduct of Election of Members) Rules, 2005