Punjab-Haryana High Court
Rajni Verma vs Parvinder Kumar on 12 September, 2018
Author: Harinder Singh Sidhu
Bench: Harinder Singh Sidhu
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
TA No. 570 of 2018 (O&M)
Date of decision: 12.09.2018
Rajni Verma .. Petitioner
vs.
Parvinder Kumar .. Respondent
Coram: Hon'ble Mr. Justice Harinder Singh Sidhu
Present:- Mr. Kanhiya Soni, Advocate
for the petitioner.
--
Harinder Singh Sidhu, J.
Learned counsel for the petitioner states that the matter has been compromised between the parties and the transfer application has been rendered infructuous and may be disposed of as such.
Ordered accordingly.
(Harinder Singh Sidhu) 12.09.2018 Judge dinesh Whether speaking/reasoned Yes/No Whether Reportable: Yes/No 1 of 1 ::: Downloaded on - 08-10-2018 08:05:58 :::