Supreme Court - Daily Orders
D.G. Rajanna vs Rohini on 7 March, 2025
ITEM NO.13 REGISTRAR COURT SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MS. SUJATA SINGH
Criminal Appeal No(s). 5088/2024
D.G. RAJANNA Appellant(s)
VERSUS
ROHINI & ORS. Respondent(s)
Date : 07-03-2025 This appeal was called on for hearing today.
For Appellant(s) :
Mr. Preetam Shah, Adv.
Mr. Dhananjay Kumar, Adv.
Mr. K. Krishna Kumar, AOR
For Respondent(s) :
UPON hearing the counsel the Court made the following
O R D E R
Despite service being complete, none has entered appearance for respondent nos.1 to 3.
Digitized copy of original records of High Court and Trial Court have not been received. Let a reminder be issued.
List again on 29.04.2025.
SUJATA SINGH Signature Not Verified Registrar pm Digitally signed by HEMA JOSHI Date: 2025.03.07 17:12:58 IST Reason: