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Supreme Court - Daily Orders

D.G. Rajanna vs Rohini on 7 March, 2025

     ITEM NO.13                       REGISTRAR COURT           SECTION II-C

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS


                                    BEFORE THE REGISTRAR MS. SUJATA SINGH

     Criminal Appeal                 No(s).   5088/2024

     D.G. RAJANNA                                                       Appellant(s)

                                                     VERSUS

     ROHINI & ORS.                                                      Respondent(s)



     Date : 07-03-2025 This appeal was called on for hearing today.


     For Appellant(s) :
                                       Mr. Preetam Shah, Adv.
                                       Mr. Dhananjay Kumar, Adv.
                                       Mr. K. Krishna Kumar, AOR


     For Respondent(s) :

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Despite service being complete, none has entered appearance for respondent nos.1 to 3.

Digitized copy of original records of High Court and Trial Court have not been received. Let a reminder be issued.

List again on 29.04.2025.

SUJATA SINGH Signature Not Verified Registrar pm Digitally signed by HEMA JOSHI Date: 2025.03.07 17:12:58 IST Reason: