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Supreme Court - Daily Orders

Nawab Najaf Ali Khan vs Union Of India on 16 October, 2020

Bench: Chief Justice, A.S. Bopanna, V. Ramasubramanian

     ITEM NO.6                Court 1 (Video Conferencing)               SECTION X

                               S U P R E M E C O U R T O F         I N D I A
                                       RECORD OF PROCEEDINGS

     Writ Petition(s)(Civil)             No(s).    1105/2020

     NAWAB NAJAF ALI KHAN                                               Petitioner(s)

                                                  VERSUS

     UNION OF INDIA & ORS.                                              Respondent(s)

     (FOR ADMISSION )

     Date : 16-10-2020 This petition was called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE A.S. BOPANNA
                         HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN


     For Petitioner(s)             Mr. R.B. Singhal,Sr.Adv.
                                   Ms. Nilofar Khan, AOR

     For Respondent(s)

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Learned senior counsel for the petitioner seeks permission to withdraw the writ petition.

Permission granted.

The writ petition is dismissed as withdrawn.

(MADHU BALA) (INDU KUMARI POKHRIYAL) AR-CUM-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by Madhu Bala Date: 2020.10.16 16:21:58 IST Reason: