Supreme Court - Daily Orders
Nawab Najaf Ali Khan vs Union Of India on 16 October, 2020
Bench: Chief Justice, A.S. Bopanna, V. Ramasubramanian
ITEM NO.6 Court 1 (Video Conferencing) SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 1105/2020
NAWAB NAJAF ALI KHAN Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION )
Date : 16-10-2020 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
For Petitioner(s) Mr. R.B. Singhal,Sr.Adv.
Ms. Nilofar Khan, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned senior counsel for the petitioner seeks permission to withdraw the writ petition.
Permission granted.
The writ petition is dismissed as withdrawn.
(MADHU BALA) (INDU KUMARI POKHRIYAL) AR-CUM-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by Madhu Bala Date: 2020.10.16 16:21:58 IST Reason: