Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 7 in Right to Information Rules, 2012 7. Appointment of Secretary to the Commission. - The Central Government shall appoint an officer not below the rank of Additional Secretary to the Government of India as Secretary to the Commission.
