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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Goa - Subsection

Section 13(1)(i) in The Goa Ground Water Regulation Act, 2002

(i)to enter and search with assistance, if any, as he considers necessary, any place in which the Ground Water Officer has reason to believe that offence under this Act has been or is being committed and order in writing the person who has been or is committing the offence not to extract or use the ground water for a specified period;