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State of Himachal Pradesh - Section

Section 40 in Himachal Pradesh e-Stamping Rules, 2011

40. Complaint to Grievance Redressal Officer.

- Any person who has any grievance against the services of the Central Record Keeping Agency or any of its Authorised Collection Centre or any other official relating to the implementation of these rules, may make a complaint to the concerned Grievance Redressal Officer.