Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 16 in Chandigarh Advertisement Control Order, 1954 16. All advertisements displayed, and any land used for the display of advertisement shall be maintained in a clean and tidy condition to the satisfaction of the Chief Administrator.
