Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(2) in THE RAJASTHAN MADARSA BOARD ACT, 2020

(2)Any urgent issue may be considered by the Board through circulation mode,subject to the ex post facto approval of the Board.