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Supreme Court - Daily Orders

Union Of India Ministry Of Defence ... vs Ex Naik Ram Singh on 21 June, 2019

Bench: Deepak Gupta, Surya Kant

                   ITEM NO.113                    COURT NO.4               SECTION XVII

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

                   Civil Appeal   No(s).    9654/2014

                   UNION OF INDIA MINISTRY & ANR.                         Appellant(s)

                                                        VERSUS

                   EX NAIK RAM SINGH                                      Respondent(s)

                   (WITH Appln(s). for stay

                   Date : 21-06-2019 These matters were called on
                                        for hearing today.

                   CORAM :
                             HON'BLE MR. JUSTICE DEEPAK GUPTA
                             HON'BLE MR. JUSTICE SURYA KANT
                                    (VACATION BENCH)

                   For Appellant(s)        Mr.   R. Balasubramanian, Sr. Adv.
                                           Mr.   Sachin Sharma, Adv.
                                           Mr.   Pranay Ranjan, Adv.
                                           Mr.   Arvind Kr. Sharma, Adv.
                                           Mr.   Mukesh Kumar Maroria, Adv.

                   For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                               O R D E R

None appears for the respondent. List the matter in the second week of August, 2019 before an appropriate regular Bench.



                         [ CHARANJEET KAUR ]                      [ VIDYA NEGI ]
                            A.R.-CUM-P.S.                          COURT MASTER




Signature Not Verified

Digitally signed by
CHARANJEET KAUR
Date: 2019.06.21
16:45:48 IST
Reason: