Supreme Court - Daily Orders
Union Of India Ministry Of Defence ... vs Ex Naik Ram Singh on 21 June, 2019
Bench: Deepak Gupta, Surya Kant
ITEM NO.113 COURT NO.4 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 9654/2014
UNION OF INDIA MINISTRY & ANR. Appellant(s)
VERSUS
EX NAIK RAM SINGH Respondent(s)
(WITH Appln(s). for stay
Date : 21-06-2019 These matters were called on
for hearing today.
CORAM :
HON'BLE MR. JUSTICE DEEPAK GUPTA
HON'BLE MR. JUSTICE SURYA KANT
(VACATION BENCH)
For Appellant(s) Mr. R. Balasubramanian, Sr. Adv.
Mr. Sachin Sharma, Adv.
Mr. Pranay Ranjan, Adv.
Mr. Arvind Kr. Sharma, Adv.
Mr. Mukesh Kumar Maroria, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
None appears for the respondent. List the matter in the second week of August, 2019 before an appropriate regular Bench.
[ CHARANJEET KAUR ] [ VIDYA NEGI ]
A.R.-CUM-P.S. COURT MASTER
Signature Not Verified
Digitally signed by
CHARANJEET KAUR
Date: 2019.06.21
16:45:48 IST
Reason: