Himachal Pradesh High Court
Mehar Chand vs . Ranbir Singh & Ors. on 9 December, 2022
Author: Sushil Kukreja
Bench: Sushil Kukreja
Mehar Chand Vs. Ranbir Singh & ors.
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RSA No.242 of 2014 09.12.2022 Present: Mr. Janmajai, Advocate vice Mr. Ashwani Kaundal, Advocate, for the appellant.
None for the respondents.
At the request of learned vice counsel appearing on behalf of the appellant, list after three weeks.
( Sushil Kukreja ) December 09, 2022 Judge (VH) ::: Downloaded on - 09/12/2022 20:34:25 :::CIS