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[Cites 0, Cited by 0] [Section 58(18)] [Section 58] [Entire Act]

State of Himachal Pradesh - Subsection

Section 58(18)(a) in Himachal Pradesh Waqf Rules, 2016

(a)he shall be responsible for ensuring that the budget estimates of the Board are properly framed keeping in view the instructions issued by the Board and the Government in this behalf and submitted to the Board within the time schedule;