Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 23 in Regulations Under the U.P. Intermediate Education Act, 1921 23. dksbZ Hkh v/;kid funs'kd dh vuqefr izkIr fd;s fcuk fdlh Hkh izdkj ds mns'; ds fy;s dksbZ pUnk ;k nku olwy ugha djsxkA
