Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(b) in Tamil Nadu Societies Registration Act, 1975 (b)"court" means, in the Presidency town, the Madras City Civil Court and elsewhere, the District Court ;
