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[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(3)(a) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(a)Before issuing a ballot to a voter, the Election Officer shall cause a mark to be put on the left forefinger of the voter with an indelible ink: