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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(1)(i) in The U.P. Cotton Ginning and Pressing Factories Rules, 1964

(i)The applicant shall also undertake to intimate to the Deputy Director of Agriculture (Cotton), Uttar Pradesh, the percentage of cotton-lint obtained after ginning of different varieties of cotton in the factory.