Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 107] [Entire Act] State of Goa - Subsection Section 107(4) in Goa Prisons Rules, 2006 (4)Women prisoners shall not ordinarily be taken out of the women's section of the prison for the purpose of -(i)verifying their property,(ii)communicating the results of appeals made, if any, or(iii)reading their letters.
