Jammu & Kashmir High Court
M/S Mohan Lal Gupta And Sons vs Union Of India And Others on 4 February, 2022
Author: Puneet Gupta
Bench: Puneet Gupta
Sr. No. 22
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
(Through Virtual Mode)
WP(C) No. 4044/2019
CM No. 8351/2019
M/S Mohan Lal Gupta and Sons .....Appellant(s)/Petitioner(s)
Through: Mr. Muneesh Sharma, Advocate
Vs
Union of India and others ..... Respondent(s)
Through: Mr. Rohan Nanda, CGSC
Coram: HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
ORDER
Objections have been filed.
Learned counsel for the petitioner seeks and is granted time to file application for impleadment by the next date of hearing.
Lit on 21.02.2022.
(Puneet Gupta) Judge Jammu 04.02.2022 Shammi