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Jammu & Kashmir High Court

M/S Mohan Lal Gupta And Sons vs Union Of India And Others on 4 February, 2022

Author: Puneet Gupta

Bench: Puneet Gupta

                                                                  Sr. No. 22
         HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                          AT JAMMU
                     (Through Virtual Mode)
                                             WP(C) No. 4044/2019
                                             CM No. 8351/2019


M/S Mohan Lal Gupta and Sons                       .....Appellant(s)/Petitioner(s)


                      Through: Mr. Muneesh Sharma, Advocate

                 Vs


Union of India and others                                    ..... Respondent(s)

                      Through:   Mr. Rohan Nanda, CGSC


Coram: HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE

                                   ORDER

Objections have been filed.

Learned counsel for the petitioner seeks and is granted time to file application for impleadment by the next date of hearing.

Lit on 21.02.2022.

(Puneet Gupta) Judge Jammu 04.02.2022 Shammi