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[Cites 0, Cited by 1] [Section 48(3)] [Section 48] [Entire Act]

Union of India - Subsection

Section 48(3)(ii) in Motor Vehicles Act, 1939

(ii)the minimum and maximum number of daily [trips to be provided] [Substituted for the words 'services to be maintained' by Act 56 of 1979, (w.e.f. 2-3-1970).] in relation to any route or area generally or on specified days and occasions;